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State of Odisha - Section

Section 32 in The Orissa Statistics and Economics Service Rules, 1979

32. Tabulation of marks and its publication of results by Secretary.

(1)The Secretary of the Board shall place the tabulated marks before the Board for consideration.
(2)With the approval of the Board, the Secretary of the Board shall publish the results ordinarily within two months from the last date of the examination in the Gazette.