Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Constitution Subarticle Section 3(d) in THE CONSTITUTION (NINETY-EIGHTH AMENDMENT) ACT, 2012 (d)provide for reservation in education and vocational training institutions for domiciles of the region.
