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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3)(b) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013

(b)contracts referred to in sub-section (11) of section 2 of the Insurance Act, 1938 (4 of 1938);