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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Gujarat - Subsection

Section 123(1)(iii) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(iii)the lessee shall be liable to pay the land revenue and the other cesses payable in respect of the land;