Rajasthan High Court - Jaipur
M/S Avvas Infotech Pvt. Ltd vs Uidai on 1 September, 2022
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Arbitration Application No. 95/2020 M/s AVVAS Infotech Pvt. Ltd
----Applicant Versus UIDAI & Ors.
----Non-Applicants Connected With S.B. Arbitration Application No. 96/2020 M/s AVVAS Infotech Pvt. Ltd
----Applicant Versus UIDAI & Ors.
----Non-Applicants S.B. Arbitration Application No. 97/2020 M/s AVVAS Infotech Pvt. Ltd
----Applicant Versus UIDAI & Ors.
----Non-Applicants S.B. Arbitration Application No. 98/2020 M/s AVVAS Infotech Pvt. Ltd
----Applicant Versus UIDAI & Ors.
----Non-Applicants S.B. Arbitration Application No. 99/2020 M/s AVVAS Infotech Pvt. Ltd
----Applicant Versus UIDAI & Ors.
----Non-Applicants For Applicant(s) : Mr. Punit Singhvi with Mr. Swapnil S. Sharma For Non-Applicant(s) : Mr. Tahir Ashraf Siddiqui (for Non-
Applicant No.1-UIDAI) (through V.C.) Dr. Ganesh Parihar, AAG with Mr. Sameer Sharma (for Non- Applicant No. 2) Mr. Anil Mehta, AAG with (Downloaded on 07/09/2022 at 12:02:13 AM) (2 of 2) [ARBAP-95/2020] Mr. Yashodhar Pandey & Mr. Mehul Harkawat (for Non- Applicant No.3) HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 01/09/2022 Mr. Anil Mehta, Additional Advocate General states that he will be putting appearance on behalf of Non-Applicant No.3 in S.B. Arbitration Application No.99/2020. Service is complete Mr. Tahir Ashraf Siddiqui, Advocate appearing on behalf of the Non-Applicant No.1, seeks time to file reply. Reply be filed within three weeks.
List on 12.10.2022.
(PANKAJ BHANDARI),J Amit/13-17 (Downloaded on 07/09/2022 at 12:02:13 AM) Powered by TCPDF (www.tcpdf.org)