Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 12 in The Nazool Lands (Transfer) Rules, 1956

12. Record.

- A duplicate record of all receipts of money and the detail of the co-operative society/[individual member] from whom price is to be recovered as also of the instalmetns when they fall due shall be kept both in the Tehsil concerned and the Collector's office.