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State of West Bengal - Section

Section 9 in The Uttar Banga Krishi Viswavidyalaya Act, 2000

9. Authorities.

- The following shall be the authorities of the University:-
(1)the Executive Council;
(2)the Academic Council;
(3)the Faculty Councils;
(4)the Departmental Committees;
(5)the Board of Examination;
(6)such other bodies as may be declared by Statute to be the authorities of the University.