Section 46(2)(xiv) in The Bombay Weights and Measures (Enforcement) Act, 1958

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(xiv)the manner in which weights or measures or weighing or measuring instruments shall be stamped by Inspectors under sub-section (2) of section 16;

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