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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(e) in New Town Kolkata Planning Area (Building) Rules, 2014

(e)green open spaces,
(ii)arrangement for water supply, sewerage and drainage for the plot;
(iii)written statement indicating height of each building, total floor area, FAR and ground coverage.