Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 11 December, 2017
THE HIGH COURT OF MADHYA PRADESH COMP-3-2010 ( THE HONGKONG AND SHANGHAI BANKING CORPORATION VS CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD) 24 Indore, Dated : 11-12-2017 I.A.Nos.383/2010, 1186/2010, 3007/2011, 4262/3013 None for the applicant.
Adjourned.
(PRAKASH SHRIVASTAVA) JUDGE Ink