Delhi High Court - Orders
Vikesh Kumar Singh vs Director General Central Industrial ... on 4 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~17 & 18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13734/2019
VIKESH KUMAR SINGH ..... Petitioner
Through: Mr. P. Sureshan, Advocate.
versus
DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY
FORCE AND ORS. ..... Respondent
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. M.S. Akhtar, Mr.
R.V. Tigga and Ms. Nidhi Thakur,
Advocates.
AND
+ W.P.(C) 13907/2019
ARUNCHALAM. P ..... Petitioner
Through: Mr. P. Sureshan, Advocate.
versus
DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY
FORCE AND ORS. ..... Respondent
Through: Mr. Sanjeev Uniyal and Mr. Dhawal
Uniyal, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 04.10.2023
1. No time left.
2. Re-notify on 04.12.2023.
SANJEEV SACHDEVA, J
OCTOBER 4, 2023/NA MANOJ JAIN, J
This is a digitally signed order.
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