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Calcutta High Court

Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 10 October, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-14
                                   ORDER SHEET

                                    AP/340/2020
                                 IA NO: GA/2/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                    HOOGLY RIVER BRIDGES COMMISSIONERS
                                     VS
                         MBL INFRASTRUCTURE LTD.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 10th October, 2023.

                                                                              Appearance:
                                                                  Mr. Anirban Ray, Adv.
                                                         Mr. Sarvapriya Mukherjee, Adv.
                                                                Mr. Chayan Gupta, Adv.
                                                                 Mr. Aviroop Mitra, Adv.
                                                                      ...for the petitioner

                                                          Mr. Ratnanko Banerji, Sr. Adv.
                                                                Mr. Shaunak Mitra, Adv.
                                                             Ms. Sristi Barman Roy, Adv.
                                                                   Ms. Pritha Basu, Adv.
                                                                      Ms. N. Ghosh, ADv.
                                                         Mr. Debartha Chakraborty, Adv.
                                                               Ms. Joyshree Ghosh, Adv.
                                                                     ...for the respondent

The Court: Learned counsel appearing for the petitioner/award-debtor will continue with his submissions on 17th October, 2023.

List this matter on 17th October, 2023.

(MOUSHUMI BHATTACHARYA, J.) R.Bhar