Calcutta High Court
Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 10 October, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-14
ORDER SHEET
AP/340/2020
IA NO: GA/2/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
HOOGLY RIVER BRIDGES COMMISSIONERS
VS
MBL INFRASTRUCTURE LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 10th October, 2023.
Appearance:
Mr. Anirban Ray, Adv.
Mr. Sarvapriya Mukherjee, Adv.
Mr. Chayan Gupta, Adv.
Mr. Aviroop Mitra, Adv.
...for the petitioner
Mr. Ratnanko Banerji, Sr. Adv.
Mr. Shaunak Mitra, Adv.
Ms. Sristi Barman Roy, Adv.
Ms. Pritha Basu, Adv.
Ms. N. Ghosh, ADv.
Mr. Debartha Chakraborty, Adv.
Ms. Joyshree Ghosh, Adv.
...for the respondent
The Court: Learned counsel appearing for the petitioner/award-debtor will continue with his submissions on 17th October, 2023.
List this matter on 17th October, 2023.
(MOUSHUMI BHATTACHARYA, J.) R.Bhar