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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1)(g) in The U.P. Industrial Employment Model Standing Orders, 1991

(g)drunkenness, fighting, riotous or disorderly behaviour or conduct likely to cause breach of peace, or conduct endangering the life or safety of any other person or any act subversive of discipline, efficiency and any act involving moral turpitude committed within the premises of the industrial establishment;