Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(b) in The Rajasthan Lands Special Irrigation Charges Rules, 1954

(b)at conspicuous places in the locality affected such as Tehsil and Thanas, etc., situated in such locality: