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State of Maharashtra - Section

Section 12C in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962

12C.

[* * *] [Rules 12-B and 12-C which were inserted by Notification No. ICH. 1167/117388-M (Spl.), dated 24th October, 1967, were again deleted by Notification No. ICH. 1168/85359-M (Spl.), dated 24.9.1968, published in Maharashtra Government Gazette, dated 17.10.1968, Part IV-B, p. 1521.]