Section 3 in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970
3. Applicability of Rules.
- The revised pay scales shall be payable to such member of the service who exercises his option for the revised pay scale in accordance with the provisions contained in Rule 4 below and who-(i)has been appointed to the service substantively by way of integration, or(ii)is appointed to the service by direct recruitment or by promotion under the provisions of the Rules.
