Himachal Pradesh High Court
Ex. Havildar Sarwan Singh vs . Ajay Singh & Ors. on 6 December, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Ex. havildar Sarwan Singh vs. Ajay Singh & Ors.
FAO No.51 of 2019 of 06.12.2023 Present: None for the applicant/ appellant.
Mr. Parav Sharma, Advocate, for respondent No.1.
rt CMP No.17194 of 2023 Issue notice to the nonÂapplicants, returnable for 07.03.2023, on steps being taken within one week.
(Ajay Mohan Goel) Judge December 06, 2023 (Rishi) ::: Downloaded on - 06/12/2023 20:37:47 :::CIS