Supreme Court - Daily Orders
State Of M.P vs Santosh @ Kali Jadon &Amp Ors on 14 February, 2014
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ITEM NO.29 COURT NO.5 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2014
CRLMP.NO(s). 2582
(From the judgement and order dated 21/06/2013 in MCRC No. 3856/2013 of
The HIGH COURT OF M.P AT GWALIOR)
STATE OF M.P Petitioner(s)
VERSUS
SANTOSH @ KALI JADON & ORS Respondent(s)
With CRLMP NO.2582/2014 (Condonation of delay in filing SLP and office
report)
Date: 14/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s)
Mr. C.D. Singh, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
| | |Delay condoned. | |Application seeking exemption from filing official translation of Annexure P1 | |is allowed. | |Issue notice. | |There shall be stay of the impugned order until further orders. | | | |[KALYANI GUPTA] | |[SHARDA KAPOOR] | |COURT MASTER | |COURT MASTER |