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Supreme Court - Daily Orders

State Of M.P vs Santosh @ Kali Jadon &Amp Ors on 14 February, 2014

à
ITEM NO.29                  COURT NO.5              SECTION IIA

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Crl)... 2014
                                      CRLMP.NO(s). 2582
(From the judgement and order dated 21/06/2013 in MCRC        No.   3856/2013     of
The HIGH COURT OF M.P AT GWALIOR)

STATE OF M.P                                          Petitioner(s)

                   VERSUS

SANTOSH @ KALI JADON & ORS                            Respondent(s)

With CRLMP NO.2582/2014 (Condonation of     delay   in   filing   SLP   and   office
report)

Date: 14/02/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE A.K. PATNAIK
          HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA

For Petitioner(s)
                       Mr. C.D. Singh, Adv.

For Respondent(s)

             UPON hearing counsel the Court made the following
                                 O R D E R
|                                                                                      |
|Delay condoned.                                                                       |
|Application seeking exemption from filing    official translation of Annexure P1      |
|is allowed.                                                                           |
|Issue notice.                                                                         |
|There shall be stay of the impugned order    until further orders.                    |
|                                                                                      |
|[KALYANI GUPTA]                         |    |[SHARDA KAPOOR]                          |
|COURT MASTER                            |    |COURT MASTER                             |