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Bombay High Court

Central Bureau Of Investigation ... vs Sudhakar D. Pandey And Ors on 6 March, 2019

Author: S.S. Jadhav

Bench: S.S. Jadhav

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

APPLN FOR LEAVE TO APPEAL(PVT.) NO. 108 OF 2017

 Central Bureau Of Investigation Through               ....Appellant
 Cbi/acb
             V/S
 Sudhakar D. Pandey And Ors                         ....Respondent

Mr.Hiten Shyamrao Venegaokar for Appellant Ms.Veera Shinde - APP for State CORAM : SMT. S.S. JADHAV, J DATE : 6th March, 2019 P.C. :

Stand over to 18/03/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 06/03/2019 ::: Downloaded on - 14/03/2019 00:48:33 :::