Bombay High Court
Central Bureau Of Investigation ... vs Sudhakar D. Pandey And Ors on 6 March, 2019
Author: S.S. Jadhav
Bench: S.S. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
APPLN FOR LEAVE TO APPEAL(PVT.) NO. 108 OF 2017
Central Bureau Of Investigation Through ....Appellant
Cbi/acb
V/S
Sudhakar D. Pandey And Ors ....Respondent
Mr.Hiten Shyamrao Venegaokar for Appellant Ms.Veera Shinde - APP for State CORAM : SMT. S.S. JADHAV, J DATE : 6th March, 2019 P.C. :
Stand over to 18/03/2019.
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