Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Uttar Pradesh - Subsection Section 76(e) in The Greater Noida Industrial Development Area Building Regulations, 1992 (e)For buildings above 24 metres in height, access to ramps from any floor of the building shall be through smoke-stop doors.
