Section 32 in The Gresham And Craven Of Indian (Private) Limited (Acquisition And Transfer Of Undertakings) Act, 1977
32. Declaration as to the policy of the state.
- It is hereby declared that this Act is for giving effect to the policy of the State towards securing the principles specified in clause (b) of article 39 of the Constitution.Explanation. -- In this section "State" has the meaning as in article 12 of the Constitution.
