Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Bihar - Section Section 3 in The Bihar Land Tribunal Act, 2009 3. Special Definitions. - In this Act, unless the context otherwise requires(a)"Chairman" means the Chairman of the Bihar Land Tribunal.(b)"Member" means Member of the Bihar Land Tribunal.(c)"Tribunal" means Tribunal constituted under Section 4 of this Act.
