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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Manipur - Subsection

Section 105(2)(b) in The Manipur Panchayati Raj Act, 1994

(b)the manner for publication of Electoral Rolls of Gram Panchayat and the authority competent to publish the same as referred to in sub-section (1) of section 16;