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Deputy Commissioner Of Income Tax 5(2) vs Casio India Company on 29 October, 2020

Bench: Ashok Bhushan, R. Subhash Reddy, M.R. Shah

     ITEM NO.6                    Court 7 (Video Conferencing)            SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8170/2020

     (Arising out of impugned final judgment and order dated 13-09-2019
     in ITA No. 828/2019 passed by the High Court Of Delhi At New Delhi)

     DEPUTY COMMISSIONER OF INCOME TAX 5(2)                              Petitioner(s)

                                                     VERSUS

     CASIO INDIA COMPANY                                Respondent(s)
     (FOR I.R. and IA No.62903/2020-CONDONATION OF DELAY IN FILING )

     WITH
     Diary No(s). 15004/2020 (XIV)
     (FOR I.R. and IA No.83379/2020-CONDONATION OF DELAY IN FILING)

     Diary No(s). 19479/2020 (XIV)
     (FOR I.R. and IA No.96164/2020-CONDONATION OF DELAY IN FILING and
     IA No.96165/2020-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 29-10-2020                   These petitions were called on for hearing
                                         today.

     CORAM :                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                         HON'BLE MR. JUSTICE R. SUBHASH REDDY
                                         HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                   Mr. N. Venkataraman, ASG
                                         Mr. Piyush Beriwal, Adv.
                                         Mr. Jitin Singhal, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) No. 32553 / 2015.

(MEENAKSHI KOHLI) (RENU KAPOOR) AR-CUM-PS COURT MASTER