Supreme Court - Daily Orders
Shalini vs Rohit Gulia on 19 August, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.1 COURT NO.14 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 3318/2024
SHALINI Petitioner(s)
VERSUS
ROHIT GULIA Respondent(s)
(FOR ADMISSION and
IA No. 270909/2024 - EX-PARTE STAY
IA No. 270910/2024 - EXEMPTION FROM FILING O.T.)
Date : 19-08-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE MANMOHAN
For Petitioner(s) :
Mr. Nitin Bhardwaj, AOR
For Respondent(s) :
Mr. Akshat Srivastava, Adv.
Mr. Abhay Pratap Singh, AOR
Ms. Shobhana Agrawal, Adv.
Mr. Satya Pal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request of the learned counsel for the parties, list on 7th October, 2025.
(ANITA MALHOTRA) (AKSHAY KUMAR BHORIA)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2025.08.20
19:13:18 IST
Reason: