Calcutta High Court (Appellete Side)
Akb vs Ct. No. 2 on 7 March, 2022
113 07.03 C.O. 1781 of 2021
2022 Md. Ezaz
akb -Versus-
Ct. No. 21
M/s. Popat & Kotecha Property (Via Video Conference ) Mr. Krishna Pada Paul Md. Masibul lHaque ...For the Petitioner Ms. Noelee Banerjee Mr. Dipak Dey ...For the Opposite Parties Parties are represented by their learned Advocates before this Court.
Let the matter appear in the list tomorrow (08.3.2022) for further hearing on the point that whether the learned Chief Judge, Presidency Small Causes Court at Calcutta can hear the eviction suit, being Execution Case No. 89 of 2013 in connection with the Ejectment Suit No. 239 of 2011.
Let the matter appear in the list on March 08, 2022 for further hearing.
( Kesang Doma Bhutia, J.)