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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(6) in Kamdhenu University Act, 2009

(6)The Board shall meet at such times and places as fixed by the Vice-Chancellor and shall hold regular meetings as far as possible once in every three months:Provided that Vice-Chancellor may, at his discretion, convene a special meeting of the Board;