Section 27 in The Ancient Monuments And Archaeological Sites And Remains Rules, 1959
27. Form of report by an archaeological officer. - Where, as a result of an excavation made by an archaeological officer in any area under section 21 or 22, any antiquities are discovered, the archaeological officer shall, as soon as practicable, submit a report in Form V to the Central Government through the Director-General on the antiquities recovered during the excavation.
