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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(2)(b) in The M.P. Chechak Tika Adhiniyam, 1968

(b)where he is satisfied that such parent or guardian has no fixed place of abode, issue a warrant for his arrest and production before him.