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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(7) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972

(7)every land-owner shall, as far as possible, be allotted "Chakas" in conformity with the process of rectangulation wherever such process is adopted; and