Bombay High Court
Smt. Ranjana Darius Chibber vs Radhika Mehta Arora And 2 Ors on 14 March, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 296 OF 2014
In
SUITS 4 OF 2008
Smt. Ranjana Darius Chibber ....Petitioner
V/S
Radhika Mehta Arora And 2 Ors. ....Respondent
CORAM : A. K. MENON, J
DATE : 14th March, 2019
P.C. :
On account of paucity of time the matter stand adjourned to 11th April, 2019. If ad-interim relief is granted and is operative till today, the same will operate till the next date. If ad-interim relief not granted for limited period the said order will remain unaffected.
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