Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 32 in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010 32. Winding up to operate in favour of all creditors and partners. - An order of winding up of an LLP shall operate in favour of all the creditors and all the partners.
