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Union of India - Section

Section 121 in The Petroleum Rules, 2002

121. Exclusion of unauthorised persons

.-(1) The protected area surrounding every installation and storage shed shall be surrounded by a wall or fence of at least 1.8 metres in height.
(2)In case of service station 1.2 metre high boundary wall or fence on sides other than the drive way shall be provided.
(3)Precautions shall be taken to prevent unauthorised persons from having access to any storage shed or installation.