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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(3) in The Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984

(3)Sale by public auction under these rules shall be made by the Allotting Authority or any other Gazette Officer appointed by him for the purpose with the prior approval of the Government.