(1)This Act may be called [the Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950.] [Substituted for short title by Andhra Pradesh Act IX of 1961.](2)It extends to the whole of [the Telangana area of the State of Andhra Pradesh.] [Substituted for 'the Hyderabad Area of the State of Andhra Pradesh' by Andhra Pradesh Act No. 9 of 1961.](3)It shall come into force at once.
