Section 27(2) in Sri Sathya Sai University for Human Excellence Act, 2018
(2)The Research and Innovation Council shall consist of the following, namely:-(i)The Vice-Chancellor - Chairperson(ii)The Registrar (Administration) - Member(iii)The Registrar (Evaluation) - Member(iv)The Dean of Research & Innovation - Secretary(v)The HODs of Research & Innovation - Members(vi)Deans of all Faculties - Members; and(vii)Such other members as may be specified in the Statutes.
