Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 106] [Entire Act] Union of India - Section Section 117 in Finance Act, 2020 117. Amendment of First Schedule. - In the Customs Tariff Act, the First Schedule shall-(a)be amended in the manner specified in the Second Schedule; and(b)be also amended in the manner specified in the Third Schedule.Central Goods and Services Tax
