Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(3) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000 (3)Each faculty shall consist of such members as may be prescribed and Dean of the concerned faculty will be the Chairman.
