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[Cites 0, Cited by 0] [Section 417] [Entire Act]

NCT Delhi - Subsection

Section 417(2) in The New Delhi Municipal Council Act, 1994

(2)If in respect of the period between the establishment of the Council and the adoption of the first budget by the Council further expenditure from the New Delhi Municipal Fund becomes necessary over and above the expenditure thereto authorised for that year by the sanctioned budget estimate, the Council shall adopt a supplementary statement showing the estimated amount of that expenditure.