Section 29(1)(i) in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

(i)in the case of an adult, at the rate of one day for every twenty days of work performed by him during the previous calendar year;

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