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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(14) in Tamil Nadu Fire Service Rules, 1990

(14)Driver Mechanic (Workshop and Mobile Repair Squad). - The Driver Mechanic attached to the State Workshop or the Mobile Repair Squad shall be responsible for carrying out efficiently and economically all repairs to vehicles or other items of work entrusted to him by the Assistant Divisional Fire Officer (Transport) in the case of workshop and the Station Officer (Transport) in the case of Mobile Repair Squad. As soon as the job is allotted to him, he shall examine the repairs required and report them to the Assistant Divisional Fire Officer (Transport) or the Station Officer (Transport), as the case may be, along with a list of materials required to complete the job. He shall see that parts of the vehicles are not unnecessarily replaced when they can be repaired. He shall supervise the work of the Fireman Mechanic (and Fireman Labourers in the case of workshop) allotted to him for assistance for particular job. He shall also perform any other duty as may be assigned to him by the Assistant Divisional Fire Officer (Transport) or the Station Officer (Transport), as the case may be.