Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] Union of India - Section Section 9 in The National Investigation Agency Act, 2008 9. State Government to extend assistance to National Investigation Agency. - The State Government shall extend all assistance and co-operation to the Agency for investigation of the Scheduled Offences.
