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[Cites 0, Cited by 0] [Section 129(1)] [Section 129] [Entire Act]

Union of India - Subsection

Section 129(1)(a) in The Companies Act, 2013

(a)in the case of an insurance company, any matters which are not required to be disclosed by the Insurance Act, 1938 (4 of 1938), or the Insurance Regulatory and Development Authority Act, 1999 (41 of 1999);