Chattisgarh High Court
Smt. Kanchan Singh vs State Of Chhattisgarh 24 Wpc/2851/2018 ... on 10 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 1857 of 2018
Smt. Kanchan Singh Versus State Of Chhattisgarh & Another
10/10/2018 Miss Trishna Das, counsel for the petitioner.
Shri Shashank Thakur, GA for the State.
Heard.
Issue notice to the respondents.
Shri Thakur would accept notice for respondent No.1.
Smt. Astha Shukla appears on behalf of Shri Vaibhav Shukla, Advocate and accepts notice for respondent No.2.
PF need not be paid. List after 4 weeks.
Sd/-
Judge (Prashant Kumar Mishra) Barve