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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(n) in The Merchant Shipping (Recruitment and Placement of Seafarers) Rules, 2016

(n)ensure that seafarers are not subject to exploitation by their personnel with regard to offer of engagement on particular ships or by particular companies;