Punjab-Haryana High Court
Cepham Milk Specialties Ltd. And Others vs Punjab State Industrial Development ... on 15 April, 2009
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM No. M 12932 of 2008 ( O & M)
Date of decision: 15.04.2009
Cepham Milk Specialties Ltd. and others
...Petitioners
Versus
Punjab State Industrial Development Corporation Ltd.
...Respondent
CORAM: HON'BLE MR.JUSTICE HARBANS LAL
Present: Mr.R.S.Rai, Senior Advocate with
Mr.Gautam Dutt,Advocate for the petitioner.
Mr.Rajiv Trikha, Advocate for
Mr.Sanjiv Trikha, Advocate for the respondent.
***
Harbans Lal, J.( Oral) The learned counsel for the respondent submits that the complainant-respondent has withdrawn the complaint which was pending before the Trial Court. In view of this statement, the instant petition has become infructuous.
Dismissed as having become infructuous.
April 15, 2009 ( Harbans Lal ) amrit Judge