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Punjab-Haryana High Court

Cepham Milk Specialties Ltd. And Others vs Punjab State Industrial Development ... on 15 April, 2009

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                                     CRM No. M 12932 of 2008 ( O & M)
                                     Date of decision: 15.04.2009

Cepham Milk Specialties Ltd. and others
                                                                ...Petitioners

                  Versus

Punjab State Industrial Development Corporation Ltd.
                                                               ...Respondent

CORAM: HON'BLE MR.JUSTICE HARBANS LAL

Present:    Mr.R.S.Rai, Senior Advocate with
            Mr.Gautam Dutt,Advocate for the petitioner.

            Mr.Rajiv Trikha, Advocate for
            Mr.Sanjiv Trikha, Advocate for the respondent.

                               ***

Harbans Lal, J.( Oral) The learned counsel for the respondent submits that the complainant-respondent has withdrawn the complaint which was pending before the Trial Court. In view of this statement, the instant petition has become infructuous.

Dismissed as having become infructuous.

April 15, 2009                                   ( Harbans Lal )
amrit                                                  Judge