Rajasthan High Court - Jaipur
Vikas Samiti Mahaveer Nagar Second vs State Of Rajasthan Through Director ... on 16 May, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No.22412/2018
Vikas Samiti Mahaveer Nagar Second
----Petitioner
Versus
State Of Rajasthan Through Director Local Bodies
----Respondent
For Petitioner(s) : Mr. Rajesh Mootha For Respondent(s) : Mr. K.S. Rawat for Mrs. Naina Saraf Mr. Amit Tanwani for respondent JDA HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 16/05/2019 It is stated that the respondents have filed reply to the writ petition. Learned counsel for petitioner prays for time to file rejoinder thereto.
List on 11.07.2019. Till then the interim order to continue.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J //Jaiman//52 (Downloaded on 29/06/2019 at 01:49:20 AM) Powered by TCPDF (www.tcpdf.org)