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Rajasthan High Court - Jaipur

Vikas Samiti Mahaveer Nagar Second vs State Of Rajasthan Through Director ... on 16 May, 2019

Bench: Mohammad Rafiq, Narendra Singh Dhaddha

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No.22412/2018

                                    Vikas Samiti Mahaveer Nagar Second
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan Through Director Local Bodies
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Rajesh Mootha For Respondent(s) : Mr. K.S. Rawat for Mrs. Naina Saraf Mr. Amit Tanwani for respondent JDA HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 16/05/2019 It is stated that the respondents have filed reply to the writ petition. Learned counsel for petitioner prays for time to file rejoinder thereto.

List on 11.07.2019. Till then the interim order to continue.

(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J //Jaiman//52 (Downloaded on 29/06/2019 at 01:49:20 AM) Powered by TCPDF (www.tcpdf.org)