Delhi High Court - Orders
M/S Skyline Engineering Contracts ... vs M/S Mmr Saha Infrastructure Pvt. Ltd on 27 August, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 140/2024
M/S SKYLINE ENGINEERING CONTRACTS (INDIA)
PVT. LTD. .....Petitioner
Through: Ms. Kritika Tuteja, Advocate.
versus
M/S MMR SAHA INFRASTRUCTURE PVT. LTD. .....Respondent
Through: Mr. S.K. Singh, Advocate.
14
+ O.M.P. (T) (COMM.) 141/2024
M/S SKYLINE ENGINEERING CONTRACTS (INDIA)
PVT. LTD. .....Petitioner
Through: Ms. Kritika Tuteja, Advocate.
versus
M/S MMR SAHA INFRASTRUCTURE PVT. LTD......Respondent
Through: Mr. S.K. Singh, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 27.08.2025
1. Parties are stated to be in settlement talks.
2. List on 28.10.2025.
3. If the parties do not settle their disputes before the next date of hearing, petition will be heard on merits.
JYOTI SINGH, J AUGUST 27, 2025/RW/YA This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/08/2025 at 22:26:27