Delhi High Court - Orders
M/S Bestech India Pvt. Ltd vs Idbi Bank Ltd & Ors on 26 April, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6606/2019 and CM APPL. 27922/2019
M/S BESTECH INDIA PVT. LTD. ..... Petitioner
Through: Mr Raavi Birbal with Mr Rishabh
Nigam, Advocates.
versus
IDBI BANK LTD & ORS ..... Respondents
Through: None.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE POONAM A. BAMBA
ORDER
% 26.04.2022 [Physical Hearing/Hybrid Hearing (as per request)]
1. It is well past 04.40 P.M.
2. No time left.
3. List the matter on 27.09.2022.
RAJIV SHAKDHER, J POONAM A. BAMBA, J APRIL 26, 2022 / tr Click here to check corrigendum, if any Signature Not Verified Signed By:VIPIN KUMAR RAI Signing Date:04.05.2022 14:54:04