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Union of India - Section

Section 22 in The Iron Ore Mines Labour Welfare Cess Rules, 1963

22. Meetings of sub-committees.

- The meetings and proceedings of the finance sub-committee and any other sub-committee which may be constituted under rule 21 shall be governed by the provisions herein contained for regulating the meetings and proceedings of any advisory committee in so far as the same are applicable.Powers of Advisory Committees